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Allahabad High Court

Ram Shanker vs The Dy. Director Of Consolidation, ... on 9 July, 2010

Author: Sabha°Eet Yadav

Bench: Sabha°Eet Yadav

Court No. - 5

Case :- WRIT - B No. - 40781 of 2008

Petitioner :- Ram Shanker

Respondent :- The Dy. Director Of Consolidation, Basti & Others

Petitioner Counsel :- J agdish Prasad Tripathi,Urmila Tripathi
Respondent Counsel :- C.S.C.

Hon'ble Sabha°eet Yadav,J.

List after two months. Interim order granted earlier by this Court is extended till the next date of listing.

Order Date :- 9.7.2010 SL