Allahabad High Court
Ram Shanker vs The Dy. Director Of Consolidation, ... on 9 July, 2010
Author: Sabha°Eet Yadav
Bench: Sabha°Eet Yadav
Court No. - 5 Case :- WRIT - B No. - 40781 of 2008 Petitioner :- Ram Shanker Respondent :- The Dy. Director Of Consolidation, Basti & Others Petitioner Counsel :- J agdish Prasad Tripathi,Urmila Tripathi Respondent Counsel :- C.S.C. Hon'ble Sabha°eet Yadav,J.
List after two months. Interim order granted earlier by this Court is extended till the next date of listing.
Order Date :- 9.7.2010 SL