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[Cites 0, Cited by 1] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(2) in The Railways Act, 1989

(2)The duties of supervisors of railways labour shall be—
(i)to inspect railways in order to determine whether the provisions of this Chapter or of the rules made thereunder are duly observed; and
(ii)to perform such other functions as may be prescribed.