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Supreme Court - Daily Orders

Dept.Of Telecommunication vs Data Access India Limited on 23 July, 2019

Bench: Arun Mishra, S. Abdul Nazeer, M.R. Shah

                                                1

     ITEM NO.101                     COURT NO.4                SECTION XVII

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

     Civil Appeal        No(s).   311-318/2008

     DEPT.OF TELECOMMUNICATION         & ORS.                  Appellant(s)

                                            VERSUS

     DATA ACCESS INDIA LIMITED                                 Respondent(s)

     ([ PART-HEARD BY HON'BLE ARUN MISHRA, HON'BLE S. ABDUL NAZEER AND
     HON'BLE M.R. SHAH, JJ. ] )

     WITH
     C.A. No. 565-568/2008 (XVII)
     (and IA No.102801/2017-CLARIFICATION/DIRECTION)
      C.A. No. 6575/2010 (XVII)
     (FOR STAY APPLICATION ON IA 2/2010
     IA No. 2/2010 - STAY APPLICATION)
      C.A. No. 6664-6669/2010 (XVII)

         C.A. No. 4896/2010 (XVII)

         C.A. No. 10675/2010 (XVII)

         C.A. No. 10676/2010 (XVII)

         C.A. No. 9827/2010 (XVII)

         C.A. No. 4430/2011 (XVII)

      C.A. No. 258/2012 (XVII)
     ( FOR STAY APPLICATION ON IA 2/2012
     IA No. 2/2012 - STAY APPLICATION)
      C.A. No. 5921/2012 (XVII)

         C.A. No. 5582-5583/2012 (XVII)

         C.A. No. 5574/2012 (XVII)

         C.A. No. 5575/2012 (XVII)

         C.A. No. 5576/2012 (XVII)
Signature Not Verified

Digitally signed by
         C.A. No. 5572/2012 (XVII)
ASHWANI KUMAR
Date: 2019.07.24
16:12:38 IST
Reason:


         C.A. No. 6645/2012 (XVII)

         C.A. No. 6328-6399/2015 (XVII)
                                  2

(FOR STAY APPLICATION ON IA 1-72/2015
FOR STAY APPLICATION ON IA 73-144/2015
FOR IMPLEADMENT ON IA 145-216/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 217-227/2016
IA No. 217/2016 - AMENDMENT IN CAUSE TITLE
IA No. 145/2016 - Impleadment
IA No. 1/2015 - STAY APPLICATION
IA No. 73/2015 - STAY APPLICATION)

 C.A. No. 6183-6255/2015 (XVII)
(FOR   ON IA 74/2015
FOR STAY APPLICATION ON IA 147/2015
FOR INTERVENTION APPLICATION ON IA 220/2016
FOR ON IA 221/2016
FOR EARLY HEARING APPLICATION ON IA 222/2016
IA No. 221/2016 - additional facts and grounds
IA No. 222/2016 - EARLY HEARING APPLICATION
IA No. 220/2016 - INTERVENTION APPLICATION
IA No. 74/2015 - permission to raise additional grounds
IA No. 147/2015 - STAY APPLICATION)

 C.A. No. 5832-5852/2015 (XVII)

 C.A. No. 5909/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 6009/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5996/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5957/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5997/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5998/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
                                 3

IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6011/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6002/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6010/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6012/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 8496-8505/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
21/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 31/2015
IA No. 21/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 31/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 8493-8495/2015 (XVII)
(FOR CONDONATION OF DELAY IN FILING APPEAL ON IA 1/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 7/2015
IA No. 7/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 5929/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5911/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5882/2015 (XVII)
                                 4

(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 5931/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 5934/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 5930/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR Amendment in Cause Title ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 6888-6895/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
9/2015
FOR EX-PARTE STAY ON IA 17/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 25/2015
IA No. 17/2015 - EX-PARTE STAY
IA No. 9/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 25/2015 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 6003/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 6004/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 8506-8530/2015 (XVII)
(FOR STAY APPLICATION ON IA 26/2015
FOR [PERMISSION TO FILE ANNEXURES] ON IA 51/2015
IA No. 51/2015 - PERMISSION TO FILE ANNEXURES
IA No. 26/2015 - STAY APPLICATION)

 C.A. No. 8009-8017/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
                                    5

FOR STAY APPLICATION ON IA 10/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 19/2016
IA No. 19/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION
IA No. 10/2015 - STAY APPLICATION)

 C.A. No. 344/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR STAY APPLICATION ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - STAY APPLICATION)

 C.A. No. 498/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016

FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 497/2016 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 3/2016
IA No. 2/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2016 - PERMISSION TO FILE ANNEXURES)

 C.A. No. 493/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 3/2016

FOR [PERMISSION TO FILE ANNEXURES] ON IA 4/2016
IA No. 3/2016 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 4/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 14624/2015 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
2/2015
FOR STAY APPLICATION ON IA 3/2015
IA No. 2/2015 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
IA No. 3/2015 - STAY APPLICATION)

 C.A. No. 13550/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13705-13711/2015 (XVII)
                                   6

(FOR EX-PARTE   STAY ON IA 1/2015
FOR AMENDMENT   IN CAUSE TITLE ON IA 8/2016
IA No. 8/2016   - AMENDMENT IN CAUSE TITLE
IA No. 1/2015   - EX-PARTE STAY)

 C.A. No. 13590/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13587/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13586/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13585/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13591/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13538/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13588/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13593/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
                                 7


 C.A. No. 13595-13596/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 3/2016
IA No. 3/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13584/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13574/2015 (XVII)
(FOR EX-PARTE STAY ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - EX-PARTE STAY)

 C.A. No. 13681/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13581-13582/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13592/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13699/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13697/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 13698/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)
                                  8


 C.A. No. 13680/2015 (XVII)
(FOR STAY APPLICATION ON IA 1/2015
FOR AMENDMENT IN CAUSE TITLE ON IA 2/2016
IA No. 2/2016 - AMENDMENT IN CAUSE TITLE
IA No. 1/2015 - STAY APPLICATION)

 C.A. No. 3099/2016 (XVII)
(FOR STAY APPLICATION ON IA 2/2016
FOR ON IA 4/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 5/2016
FOR [PERMISSION TO FILE ANNEXURES] ON IA 6/2016
IA No. 4/2016 - Directions
IA No. 6/2016 - PERMISSION TO FILE ANNEXURES
IA No. 5/2016 - PERMISSION TO FILE ANNEXURES
IA No. 2/2016 - STAY APPLICATION)

 C.A. No. 6022-6044/2016 (XVII)
(FOR STAY APPLICATION ON IA 47/2016
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 70/2016
FOR AMENDMENT IN CAUSE TITLE ON IA 93/2016
IA No. 93/2016 - AMENDMENT IN CAUSE TITLE
IA No. 70/2016 - PERMISSION TO FILE LENGTHY LIST OF DATES
IA No. 47/2016 - STAY APPLICATION)

 SLP(C) No. 20219/2016 (III)

 C.A. No. 8646-8648/2018 (XVII)
(FOR ADMISSION and I.R. and IA No.114175/2018-CONDONATION OF DELAY
IN FILING and IA No.114180/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.114178/2018-STAY APPLICATION)

Date : 23-07-2019 These matters were called on for hearing today.

CORAM :   HON'BLE MR. JUSTICE ARUN MISHRA
          HON'BLE MR. JUSTICE S. ABDUL NAZEER
          HON'BLE MR. JUSTICE M.R. SHAH

Counsel for
Parties:             Mr. Tushar Mehta, SG
                     Mr. Bikramjit Vanerjee, ASG
                     Mr. Arijit Prasad, Sr. Adv.
                     Ms. Binu Tamta, Adv.
                     Mr. Rajat Nair, Adv.
                     Ms. Shraddha Deshmukh, Adv.
                     Ms. Binu Tamta, Adv.
                     Mr. H.R. Rao, Adv.
                     Ms. Swati Ghildiyal, Adv.
                     Mr. Dhruv Tamta, Adv.
                    Mr. Gurmeet Singh Makker, AOR
               9

Dr.   Abhishek Manu Singhvi, Sr. Adv.
Mr.   Ramji Srinivasan,Sr. Adv.
Ms.   Manali Singhal, Adv.
Mr.   Santosh Sachin, Adv.
Mr.   Mansoor Ali Shoket, Adv.
Mr.   Nitin Kala, Adv.
Ms.   Vinita Sasidharan, Adv.
Mr.   Abhijat P. Medh, AOR

Mr. Gautam Narayan, AOR
 Ms. Asmita Singh, Adv.
 Ms. Shivani Vij, Adv.
Mr. Somiran Sharma, AOR

Mr. Mohit D. Ram, AOR

Mr. Kishore Kunal, AOR

Mr. Harsh Kaushik, AOR
 Mr. Nikhar Luthra, Adv.

Mrs. Anjani Aiyagari, AOR
 Mr. M.V. Rama, Adv.

Ms. Sumita Hazarika, AOR

Mr. Arvind Kumar Sharma, AOR

 Ms. Shikha Sarin, Adv.
Mr. Rahul Narayan, AOR

Mr. Gurmeet Singh Makker, AOR

 Ms. Dharitry Phookan, AOR

 Mr. Praveen Kumar, AOR

Mr. Saumyen Das, Adv.
Mr. Rajan Narain, AOR

 Mr. Naveen Kumar, AOR

 Mr. Punit Dutt Tyagi, AOR

 M/S.   Corporate Law Group, AOR

 Mr. Jayant Kumar Mehta, AOR

 Ms. Sumita Hazarika, AOR

 Mr. Harsh Kaushik, AOR
               10

Mr.   Faisal Sherwani , AOR
Mr.   Mayank Grover, Adv.
Mr.   Gurpreet Singh K., Adv.
Ms.   Achal Gupta, Adv.

Mr. Gaurav Kejriwal, AOR

Mr.   Kavin Gulati, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.

Mr.   Kavin Gulati, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Mr.   E. C. Agrawala, AOR

Mr.   Shyam Divan, Sr. Adv.
Mr.   Gopal Jain, Sr. Adv.
Mr.   Mahesh Agarwal, Adv.
Ms.   Shally Bhasin, Adv.
Mr.   Chaitanya Safaya, Adv.
Mr.   Vaibhav Niti, Adv.
Ms.   Surabhi Limaye, Adv.
Ms.   Vaishali Kalara, Adv.
Ms.   Madhvi Agrawal, Adv.
Mr.   E. C. Agrawala, AOR

Mrs. Bina Gupta, AOR

Mr. Arvind Kumar Sharma, AOR

Mr. Swetank Shantanu, AOR

Mr. Sunil Kumar Jain, AOR

Mr. Kishore Kunal, AOR

Mr. Mohit Paul, AOR
Ms. Maneesha Dhir, Adv.
Ms. Sunaina Phul, Adv.

Mr. Ramji Srinivasan,Sr. Adv.
                                    11

                     Mr.   Ritin Rai, Sr. Adv.
                     Mr.   K. R. Sasiprabhu, AOR
                     Mr.   Vishnu Sharma, Adv.
                     Mr.   Biju Raman, Adv.
                     Mr.   Tushar Bhardwaj, Adv.
                     Mr.   B. Agarwal, Adv.
                     Mr.   A. Ksheterpal, Adv.
                     Ms.   Kritika Bhardwaj, Adv.

                     Mr. Ramji Srinivasan,Sr. Adv.
                     Mr. Somiran Sharma, AOR
                     Manjul Bajpai, Adv.
                     Mr. Jagjit Sahani, Adv.
                     Mr. Nikhil Ramdev, Adv.
                     Sylona Mohapatra, Adv.
                     Mr. Tushar Bhardwaj, Adv.
                     Mr. Vishnu Sharma, Adv.

                     Mr. Rameshwar Prasad Goyal, AOR

                     Mr. Devashish Bharuka, AOR

                     Mr. Sumit Goel, Adv.
                     Ms. Pratyusha Priyadarshini, Adv.
                     M/S. Parekh & Co., AOR

                     Mr.   Ramji Srinivasan, Sr. Adv.
                     Mr.   Mansoor Ali Shoket, Adv.
                     Mr.   Nitin Kala, Adv.
                     Mr.   Pukhrambam Ramesh Kumar, AOR
                     Ms.   Vinita Sasidharan, Adv.

                     Mr. Rohit Mahajan, Adv.
                     Mr. Rohit Tripathy, Adv.
                     M/S. Dua Associates, AOR

                     Mr.   B. Adi Naraynan Rao, Sr. Adv.
                     Ms.   B. Vijayalakshmi Menon, AOR
                     Mr.   Rohit Choudhary, Adv.
                     Ms.   Preeti Kohli, Adv.

        UPON hearing the counsel the Court made the following
                             O R D E R

Heard in part.

List on 24.07.2019 for further hearing.

(ASHWANI KUMAR) (JAGDISH CHANDER) COURT MASTER (SH) BRANCH OFFICER