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Supreme Court - Daily Orders

Mini Bus Operators Association vs Anurag Verma on 30 June, 2016

Bench: S.A. Bobde, Ashok Bhushan

               ITEM NO.65                      COURT NO.13                 SECTION IVB

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

               CONMT.PET.(C) No. 327-340/2016 In SLP(C) No. 17238-17251/2013

               MINI BUS OPERATORS ASSOCIATION AND ORS                     Petitioner(s)

                                                      VERSUS

               ANURAG VERMA AND ORS                                       Respondent(s)
               (With appln. for exmeption from filing O.T.)

               Date : 30/06/2016 These petitions were called on
                                    for hearing today.

               CORAM :
                              HON'BLE MR. JUSTICE S.A. BOBDE
                              HON'BLE MR. JUSTICE ASHOK BHUSHAN

               For Petitioner(s)           Mrs Rani Chhabra,Adv.
                                           Ms. Priyanka Sony, Adv.

               For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

List next week along with application for directions.

In the meantime, liberty is granted to file additional affidavit.

[ Charanjeet Kaur ] [ Indu Pokhriyal ] A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2016.06.30 17:16:06 IST Reason: