Supreme Court - Daily Orders
Mini Bus Operators Association vs Anurag Verma on 30 June, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.65 COURT NO.13 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No. 327-340/2016 In SLP(C) No. 17238-17251/2013
MINI BUS OPERATORS ASSOCIATION AND ORS Petitioner(s)
VERSUS
ANURAG VERMA AND ORS Respondent(s)
(With appln. for exmeption from filing O.T.)
Date : 30/06/2016 These petitions were called on
for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mrs Rani Chhabra,Adv.
Ms. Priyanka Sony, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List next week along with application for directions.
In the meantime, liberty is granted to file additional affidavit.
[ Charanjeet Kaur ] [ Indu Pokhriyal ] A.R.-cum-P.S. Court Master Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2016.06.30 17:16:06 IST Reason: