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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Puducherry - Subsection

Section 26(ii) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(ii)In a Sub-court or a District Court, rupees one hundred if the market value of the property involved in or affected by the relief is Rs. 10,000 or less and rupees five hundred if it is above Rs. 10,000