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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(16) in The Orissa Panchayat Samiti Election Rules, 1991

(16)[ After withdrawal of candidature under Sub-rule (15), the final list of contesting candidates alongwith allotment symbol to each of them shall be published by the Election Officer in Form No. 8 in the notice boards of the Election Officer, Panchayat Samiti and the Grama Panchayat concerned at least two weeks before the date fixed for election.] [Substituted vide SRO No. 261/2001 Orissa Gazette Extraordinary No. 991 dated 28.5.2001.]Part-IV Polling Arrangement