Madhya Pradesh High Court
Kanhaiya Rajhwani vs Munnalal on 18 August, 2023
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7620 of 2023 (KANHAIYA RAJHWANI Vs MUNNALAL) Dated : 18-08-2023 Shri Pravesh Naveriya - Advocate for the appellant.
Record has been received. As prayed by learned counsel for the appellants, list the matter after two weeks.
(ACHAL KUMAR PALIWAL) JUDGE R Signature Not Verified Signed by: ROSHNI SINGH Signing time: 8/22/2023 4:02:55 PM