Section 25(4)(a) in The Orissa Grama Panchayats Act, 1964

[Cites 0, Cited by 0] [Section 25(4)] [Section 25] [Entire Act]

(a)the State Government may remove any one or more of the disqualifications specified in Clauses (f), (g), (k) and (l) of Sub-section (1);

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