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[Cites 0, Cited by 2] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(3) in The Delhi Prevention Of Defacement Of Property Act, 2007

(3)The aforesaid penalties will be without prejudice to the provisions of Section 425 and Section 434 of the Indian Penal Code, 1860 (45 of 1860) and the provisions of relevant Municipal Acts.