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[Cites 0, Cited by 0] [Section 3] [Entire Act]

NCT Delhi - Subsection

Section 3(2) in THE NATIONAL CAPITAL TERRITORY OF DELHI (INCREDIBLE INDIA) BED AND BREAKFAST ESTABLISHMENTS (REGISTRATION & REGULATION) ACT, 2007

(2)The establishments in the National Capital of Delhi registered by CentralGovernment under The Incredible India Bed and Breakfast Establishments Scheme shallbe deemed to have been approved and registered under this Act.