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State of Rajasthan - Section

Section 24BB in The Rajasthan Co-Operative Service Rules, 1954

24BB. [ Restriction of promotion of persons foregoing promotion. [Added by F. 15(16) DOP/A-II/80, 30-12-81]

- In case a person on his appointment by promotion to the next higher post either on the basis of urgent temporary appointment or on regular basis on the recommendation of the Departmental Promotion Committee, foregoes such an appointment, he shall be considered against for appointment by promotion only after a period of one year (both on the basis of urgent temporary appointment or on regular basis, on the recommendations of the Departmental Promotion Committee.)]