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Telangana High Court

Aakula Vasu Akula Sinivas vs The State Of Telangana on 6 June, 2022

Author: K. Lakshman

Bench: K. Lakshman

     THE HONOURABLE SRI JUSTICE K. LAKSHMAN

           CRIMINAL PETITION No.5847 of 2021
ORDER:

Learned Public Prosecutor placed on record the written instructions dated 30-05-2022 submitted by the Sub-Inspector of Police, Paloncha Rural Police Station and the same is made as part of the record.

From a perusal of the same, it is revealed that the after completion of investigation the Investigating Officer in Crime No.103 of 2021 of Paloncha Rural Police Station referred the same as 'false' vide proceedings dated 21-01-2022.

In view of the same, this Criminal Petition is closed. Miscellaneous petitions, if any, pending in this criminal petition, shall stand closed.

__________________ K. LAKSHMAN, J June 06, 2022 PN 2 THE HONOURABLE SRI JUSTICE K. LAKSHMAN CRIMINAL PETITION No.5847 of 2021 June 06, 2022 PN