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State of Bihar - Section

Section 25 in Bihar Hindu Religious Trusts Act, 1950

25. Powers and duties of Superintendent and other Officers and servants.

(1)The Superintendent and other Officers and servant of the Board shall exercise such powers and perform such duties as may, from time to time, be conferred or imposed on them by the Board [or the President as the case may be.] [Inserted by Act 21 of 1992.]
(2)The Superintendent may take part in the discussions before the Board but shall not be entitled to vote.