Supreme Court - Daily Orders
Sunder @ Sundarrajan vs State By Inspector Of Police . on 30 June, 2014
ITEM NO.51 COURT NO.9 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 39/2013
SUNDER @ SUNDARRAJAN Petitioner(s)
VERSUS
STATE BY INSPECTOR OF POLICE & ORS. Respondents(s)
(with appln. (s) for stay and office report)
Date : 30/06/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON’BLE MR. JUSTICE R. K. AGRAWAL
For Petitioner(s) Mr. Renjith. B,Adv.
Ms. Lakshmi N. Kaimal, Adv.
For Respondent(s) Mr. C. D. Singh,Adv.
Ms. Supriya Juneja, Adv.
Ms. Vanita Chandrakant Giri, Adv.
For Mr. M. Yogesh Kanna,AOR(NP)
UPON hearing the counsel the Court made the following
O R D E R
At the joint request of the learned counsel for the rival parties, list this petition on 07.07.2014 along with Writ Petition(Criminal) No.137 of 2010 and other connected petitions.
(Parveen Kr. Chawla) (Phoolan Wati Arora)
Court Master Assistant Registrar
Signature Not Verified
Digitally signed by
Parveen Kumar Chawla
Date: 2014.07.01
15:01:44 IST
Reason: