Section 5 in Haryana Lokayukta Functions Inquiry and Investigation Rules, 1999
5. Fees.
Sections 12 and 23(1). - A fee of Rs. 1,000 shall be paid in judicial stamps for filing a complaint against any Minister or Secretary to the Government before the Lokayukta. In case of complaint against other categories of public servants the complainant is required to pay a fee of Rs. 500 in judicial stamps unless exempted by the Lokayukta.
