Madhya Pradesh High Court
Heeramani vs The State Of Madhya Pradesh on 13 April, 2023
Author: Sanjay Dwivedi
Bench: Sanjay Dwivedi
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3107 of 2021 (HEERAMANI Vs THE STATE OF MADHYA PRADESH) Dated : 13-04-2023 List along with Cr.A. No.858/2020.
(SANJAY DWIVEDI) (VISHAL DHAGAT)
JUDGE JUDGE
rao
Signature Not Verified
Signed by: SATYA SAI RAO
Signing time: 4/13/2023
6:49:24 PM