Bombay High Court
Shivaji Nagar Shivkiran Co.Operative ... vs Maharashtra Housing And Area ... on 31 July, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
27-OSWP-1215-2023.DOC
Gaikwad RD
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1215 OF 2023
Shivaji Nagar Shivkiran Cooperative Housing
Society Ltd & Anr ...Petitioners
Versus
Maharashtra Housing And Area Development
Authority & Ors ...Respondents
Mr RM Kadam, Senior Advocate, with Rohan Kadam, Sanjay
Kadam, Sanjeel Kadam & Nitisha Lad, i/b Kadam & Co, for the
Petitioners.
Ms Manisha Jagtap, for the Respondents-MHADA.
CORAM G.S. Patel &
Neela Gokhale, JJ.
DATED: 31st July 2023 PC:-
1. Leave to amend in terms of the draft tendered and taken on record and marked 'X1' for identification with today's date.
Amendment is to be carried out by Friday, 4th August 2023 without need of reverification.
2. A copy of the amended Petition will be served on the learned Additional Solicitor General's office and on the learned Advocate for the Respondents.
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3. For the present, we list the matter on Monday, 7th August 2023.
(Neela Gokhale, J) (G. S. Patel, J)
Digitally
signed by
RAJU
RAJU DATTATRAYA
DATTATRAYA GAIKWAD
GAIKWAD Date:
2023.08.01
10:40:53
+0530
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31st July 2023
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