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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 36 in The Tamil Nadu Buildings (Lease and Rent Control) Act, 1960

36.

[Section 36 was omitted by section 25 of the Tamil Nadu Buildings (Lease and Rent Control) Amendment Act, 1973 (Tamil Nadu Act 23 of 1973), with effect from 30th June 197 3.]