Gauhati High Court
Joseph Kandulna vs Gossnier Evangelical Lutheran Church ... on 5 March, 2025
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/3
GAHC010042142025
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP(IO)/69/2025
JOSEPH KANDULNA
S/O LATE MATIDAS KANULNA, PRESIDENT AND SECRETARY, IMMANUEL
JUNIOR COLLEGE, BAMUNI HILLS, NEW KALIBARI, TEZPUR, MOUZA-
MAHABHAIRAB, P.O. AND P.S.-TEZPUR, DIST-SONITPUR, PIN-
VERSUS
GOSSNIER EVANGELICAL LUTHERAN CHURCH AND 4 ORS
CENTRAL COUNCIL OFFICE, MAIN ROAD, RANCHI, JHARKHAND, HAVING
SEVERAL DIOCESES ALL OVER INDIA INCLUDING THE NORTH EAST
DIOCESE HAVING ITS OFFICE AT BAMUNI HILLS, NEW KALIBARI,
TEZPUR, P.O. AND P.S.-TEZPUR, MOUZA- MAHABHAIRAB, DIST-
SONITPUR, TEZPUR, ASSAM, REPRESENTED BY ITS GENERAL
SECRETARY, MRS SUJAYA KUJUR, W/O MR. SUBIR KUJUR, GENERAL
SECRETARY OF GOSSNER EVANGELICAL LUTHERAN CHURCH, CENTRAL
COUNCIL OFFICE, MAIN ROAD, RANCHI, JHARKHAND
2:NOWEL JOJOWAR
S/O LATE MARTIN JOJOWAR
EX-GENERAL SECRETARY
GOSSNER EVANGELICAL LUTHERAN CHURCH
CENTRAL COUNCIL OFFICE
MAIN ROAD
RANCHI
JHARKHAND
3:DR. NELSON LAKRA
S/O LATE MOSES LAKRA
EX-MODERATOR
GOSSNER EVANGELICAL LUTHERAN CHURCH
RANCHI
C/O GEL CHURCH
Page No.# 2/3
GHAGRA SANTIPUR
P.O.-GHGRA SANTIPUR
VIA DHEKIAJULI
DIST-SONITPUR
ASSAM
4:NIRMAL BHUYAN
S/O LATE JOHAN BHUYAN
BISHOP
NORTH EAST DIOCESE
BAMUNI HILLS
NEW KALIBARI
TEZPUR
MOUZA - MAHABHAIRAB
P.O. AND P.S.-TEZPUR
DIST- SONITPUR
ASSAM
5:ISHWAR DUTT KANDULNA
S/O LATE HARMEN KANDULNA
THE SECRETARY GENERAL
GOSSNER EVANGELICAL LUTHERAN CHURCH
RANCHI
CENTRAL COUNCIL OFFICE
MAIN ROAD
RANCHI
JHARKHAN
For the Petitioner(s) : Ms. P. Choudhury, Advocate
For the Respondent(s) : None appears.
BEFORE
HONOURABLE MR. JUSTICE DEVASHIS BARUAH
ORDER
Date : 05.03.2025 The learned counsel appearing on behalf of the petitioner submits that two further revision petitions have been filed which are connected to the instant proceedings.
Page No.# 3/3
2. List this matter again on 17.03.2025.
3. The learned counsel for the petitioner is directed to approach the Registry and get the other two revision petitions registered and numbered so that those two revision petitions can be listed on the next date.
JUDGE Comparing Assistant