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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Kerala - Subsection

Section 4(2)(a) in The Kerala Maintenance and Welfare of Parents and Senior Citizens Rules, 2009

(a)its essential details to be entered in a Register of Maintenance Claim Cases, to be maintained in such form as the State Government may direct, and