Section 34 in Mother Teresa Women's University Act, 1984
34. General Funds:-
The University shall have a General Fund to which shall be credited:-(a)Its income from fees, grants, donations and gifts, if any;(b)any contribution or grant made by the Central Government, any State Government, University, University Grants Commission or like authority, any local authority or any corporation owned or controlled by the Government; and(c)endowment and other receipts.Chapter VIII-CONDITIONS OF SERVICE
