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Union of India - Section

Section 39 in National Institute of Fashion Technology Statutes, 2020

39. Awards.

- The following awards shall be Instituted in each Institute Campus in accordance with the following criteria namely:-
(a)Award for Best Academic Performance: This award shall be decided on the basis of best academic performance in each discipline, and carries a citation, gold medal and a cash prize;
(b)Award for Academic Excellence with Community Service Performance: This award shall be on the basis of academic performance with contribution to community service and carries a citation, gold medal and a cash prize;
(c)Award for Best All Round Performance: This award shall be on the basis of academic performance with notable contribution in student development activities and carries a citation, gold medal and a cash prize;
(d)Graduation Awards: This award shall be in various categories for respective disciplines to be decided by the external jury constituted by the Institute for the purpose and given to the students getting highest marks in the corresponding categories of evaluation criteria.