Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(iv) in The Warehousing Corporations Act, 1962

(iv)if he has been removed or dismissed from service of Government or a corporation owned and controlled by the Government; or