Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(c) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005 (c)"animal" means the live-stock and all other domesticated animals, wild animals, and shall include fish, birds, reptiles and all other living animals;
