Andhra Pradesh High Court - Amravati
Icici Lombard General Insuance Co Ltd vs N.Lakshmi Narayana on 14 September, 2023
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI
MAIN CASE No: C.M.A.No.221 of 2023
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No. NOTE
09. 14.09.2023 Dr. KMR,J
Learned counsel for the appellant is
present.
None appeared for the respondents.
Finally, post the matter for hearing on 21.09.2023.
________ Dr. KMR,J BMS