Andhra Pradesh High Court - Amravati
M/S. Zuari Cement Limited, Kadapa Dist vs M.D., Apspdcl., Tirupati 2 Ot on 14 September, 2022
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI
THE HON'BLE SRI JUSTICE NINALA JAYASURYA
WRIT PETITION NO.36380 of 2015
Between:-
M/s Zuari Cement Limited, Krishna Nagar,
Yerraguntla, Kadapa District, represented
by its Vice-President-Legal Mr.Trivikram Dasu .... Petitioner
And
Southern Power Distribution Company
of Andhra Pradesh Ltd., represented
by its Managing Director, Tirupati
and 2 others. .... Respondents
Counsel for the Petitioner : Mr.Challa Gunaranjan
Counsel for the Respondents : Nil
ORDER:
Mr.N.Sai Phani Kumar, learned counsel representing Mr.Challa Gunaranjan, learned counsel for the petitioner seeks permission of the Court to withdraw the Writ Petition, however with a liberty to file afresh, if so advised. Permission is accorded.
Accordingly, this Writ Petition is dismissed, as withdrawn. There shall be no order as to costs.
As a sequel, Interlocutory Applications pending, if any, shall stand closed.
___________________________ JUSTICE NINALA JAYASURYA Date: 14.09.2022 IS THE HON'BLE SRI JUSTICE NINALA JAYASURYA WRIT PETITION NO.36380 of 2022 Date: 14.09.2022 IS