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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(1)(b) in Punjab Supply and Sale of Bhang Rules, 1956

(b)He shall not keep in stock, or sell, either mixed with bhang which he is authorised to sell or separately any chloral hydrate, butylchloral hydrate or para aldehyde.