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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Kerala - Subsection

Section 100(1) in Kerala Factories Rules, 1957

(1)There shall be in or adjoining the creche a suitable wash room for the washing of the children and their clothing. The wash room shall conform to the following standards:-
(a)The floor and internal walls of the room to a height of 3 feet shall be so laid or finished as to provide a smooth impervious surface. The room shall be adequately lighted and ventilated and the floor shall be effectively drained and maintained in a clean and tidy condition.-
(b)There shall be at least one basin or similar vessel for every four children accommodated in the creche at any one time together with a supply of water provided if practicable, through tap from a source approved by the Health Officer. Such source shall be capable of yielding for each child a supply of at least five gallons of water a day.
(c)An adequate supply of clean clothes, soap and clean towels shall be made available for each child while it is in the creche.