Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Deepak Jha vs The State Of Madhya Pradesh on 5 May, 2021

Author: Vishal Mishra

Bench: Vishal Mishra

1 MCRC-15588-2021 The High Court Of Madhya Pradesh MCRC-15588-2021 (DEEPAK JHA AND OTHERS Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 05-05-2021 Heard through Video Conferencing. Proxy counsel appearing on behalf of arguing counsel submits that arguing counsel Shri S.K.Patel is diagnosed as Corona Positive and prays for a week's time to argue the matter.

Prayer allowed.

List this case after one week.

RAM KUMAR SHARMA 2021.05.06 17:35:15 (VISHAL MISHRA) +05'30' JUDGE