Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(j) in Assam Employees PRANAM Act, 2017 (j)"State Level Monitoring Body" means fee Body to be constituted under section 25(1) to review and monitor the implementation of various provisions of fee Act;
