Supreme Court - Daily Orders
Santra Devi Gupta vs The State Of Rajasthan on 11 August, 2017
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.23 COURT NO.7 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) Nos. 19805-19807/2017
(Arising out of impugned final judgment and order dated 11-04-2017
in DBCSAW No. 1386/2016, DBCSAW No. 1527/2016 and DBSAW No.
1610/2016 passed by the High Court of Judicature for Rajasthan at
Jaipur)
SANTRA DEVI GUPTA ETC. Petitioner(s)
VERSUS
STATE OF RAJASTHAN & ORS. Respondent(s)
(With IA No.68218/2017- FOR EXEMPTION FROM FILING O.T.)
Date : 11-08-2017 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Mr. Ajay Choudhary, AOR
Mr. Anup Agrawal, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petitions are dismissed.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2017.08.12
13:42:11 IST
Reason: