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State of Telangana - Section

Section 29 in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987

29. Power to delegate.

- The Commissioner may, subject to such conditions and restrictions as the Government may by general or special order impose, by order in writing delegate to any officer or authority subordinate to him, either generally or as respects any particular matter or class of matters any of his powers under this Act.