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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Andhra Pradesh - Subsection

Section 59(2)(b) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(b)to construct a closed cesspool, or soakage pit and drain or drain emptying into such cesspool or soakage pit.