Madhya Pradesh High Court
Vinod Paradhi vs The State Of Madhya Pradesh on 23 August, 2023
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 1509 of 2023
(VINOD PARADHI Vs THE STATE OF MADHYA PRADESH)
Dated : 23-08-2023
Shri Sanjay Sharma - Advocate for applicant.
Shri Akhilendra Singh - Government Advocate for respondent-State.
Learned counsel for the applicant prays for and is granted two weeks time to argue the matter.
List after two weeks.
(ACHAL KUMAR PALIWAL) JUDGE irfan Signature Not Verified Signed by: MOHD IRFAN SIDDIQUI Signing time: 8/24/2023 11:04:24 AM