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State of Madhya Pradesh - Section

Section 22 in The M.P. Anusuchit Jan Jati Sahukar Viniyam, 1972

22. Publication of order of suspension or cancellation.

- Every order of suspension or cancellation of a licence under these regulations shall be notified in the Gazette and at the police station having jurisdiction over the area to which the licence relates and also on the notice board of the office of the licensing authority.