1236. Daily allowance of officers brought into headquarters for mobilization training.
- Officers-brought into headquarters for mobilization training should be treated as on tour and will be entitled to draw daily allowance for the period of their halt. They are exempted from the limit of ten days for which daily allowance is ordinarily admissible, provided that the allowance payable to them for days in excess of ten does not exceed half the usual rate and that daily allowance is not granted for a total period of more than 15 days.
