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[Cites 0, Cited by 0] [Section 340(1)] [Section 340] [Entire Act]

State of Nagaland - Subsection

Section 340(1)(c) in Nagaland Municipal Act, 2001

(c)To convert into a dwelling house any building or any part of a building not originally so constructed for human habitation or, of originally so constructed for human habitation, subsequently appropriated for any other purposes;