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[Cites 0, Cited by 0] [Section 12C] [Entire Act]

State of Rajasthan - Subsection

Section 12C(2) in Rajasthan Agricultural Loans (Taqavi) Rules, 1958

(2)While granting the applications for the first two items, preference shall be given to persons who are prepared to provide 50% of the cost of the work whether in cash or by manual labour.