Supreme Court - Daily Orders
Lalit Narain Chauhan vs Ballia Etwash Gramin . on 26 October, 2015
Bench: Pinaki Chandra Ghose, R.K. Agrawal
ITEM NO.45 COURT NO.12 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 29143/2015
(Arising out of impugned final judgment and order dated 11/03/2015
in RP No. 3937/2014 passed by the National Consumer Disputes
Redressal Commission, New Delhi)
LALIT NARAIN CHAUHAN Petitioner(s)
VERSUS
BALLIA ETWASH GRAMIN AND ORS. Respondent(s)
(with office report)
Date : 26/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Ritesh Khare, Adv.
Mr. P.N. Singh, Adv.
Mr. Pawan Kr. Ray, Adv.
Ms. Divya Roy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(R.NATARAJAN) (SNEH LATA SHARMA)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.10.27
16:34:56 IST
Reason: