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[Cites 0, Cited by 0] [Section 101(5)] [Section 101] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 101(5)(b) in Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2009

(b)certify that all amendments, suggestions or observations made by thy' Board have been incorporated in the prospectus