Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 94 in The Maharashtra Medical Council Rules, 1967 94. Accounting of all sums received or spent. - The Registrar shall immediately bring into account in the cash book all monies received or spent by the Council.
