Gauhati High Court
Korman Ali Sheikh vs The State Of Assam And 5 Ors on 26 September, 2019
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/5
GAHC010120552016
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 6530/2016
1:KORMAN ALI SHEIKH
S/O ALABOX ALI SHEIKH VILL- GURGURIPARA, P.O. BONDIHANA P.S.
FAKIRGANJ, DIST. DHUBRI, ASSAM. PIN - 783349.
VERSUS
1:THE STATE OF ASSAM AND 5 ORS
REP. BY ITS COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
EDUCATION ELEMENTARY DEPARTMENT, DISPUR, GUWAHATI -6.
2:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM
KAHILIPARA
GUWAHATI -19.
3:THE DISTRICT ELEMENTARY EDUCATION OFFICER
CUM MEMBER SECRETARY
DISTRICT SCRUTINY COMMITTEE
DHUBRI
ASSAM.
4:THE MANAGING COMMITTEE
GURGURIPARA ISLAMIA M.E. MADRASSA
REP. BY ITS PRESIDENT
VILL- SALLMARA PART-IV
P.O. BONDIHANA DIST. DHUBRI
ASSAM
PIN - 783349.
5:THE HEAD MASTER CUM SECRETARY
GURGURIPARA ISLAMIA M.E. MADRASSA
VILL SALLMARA PART-IV
P.O. BONDIHANA DIST. DHUBRI
ASSAM PIN - 783349.
Page No.# 2/5
6:SHORIFUL ISLAM
S/O LT. HAJI SUKUR ALI DEWAN VILL- PADMERALGA
PT.I
P.O. PADMERALGA P.S. FAKIRGANJ DIST. DHUBRI
ASSAM PIN - 78334
Advocate for the Petitioner : MR.N ISLAM
Advocate for the Respondent : FOR CAVEATOR
Linked Case : WP(C) 840/2016 1:MOYNUL HOQUE S/O- SOHAR UDDIN R/O VILL.- SALMARA PART- IV P.O.- BONDIHAN DIST.- DHUBRI ASSAM PIN- 783349.
VERSUS 1:THE STATE OF ASSAM AND 6 ORS REP. BY ITS COMMISSIONER and SECY. TO THE GOVT. OF ASSAM EDUCATION ELEMENTARY DEPTT. DISPUR GHY- 6.
2:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GHY- 19.
3:THE DIST. ELEMENTARY EDUCATION OFFICER CUM MEMBER SECY. DIST. SCRUTINY COMMITTEE DHUBRI ASSAM.
4:THE MANAGING COMMITTEE GURGURIPARA ISLAMIA M.E. MADRASSA Page No.# 3/5 REP. BY ITS PRESIDENT VILL.- SALMARA PART- IV P.O.- BONDIHANA DIST.- DHUBRI ASSAM PIN- 783349.
5:THE HEADMASTER CUM SECY. GURGURIPARA ISLAMIA M.E. MADRASSA VILL.- SALMARA PART- IV P.O.- BONDIHANA DIST.- DHUBRI ASSAM PIN- 783349.
6:SORIFUL ISLAM S/O- LT. HAJI SUKUR ALI DEWANI VILL.- PADMERALGA PT.- I P.O.- PADMERALGA P.S.- FAKIRGANJ DIST.- DHUBRI ASSAM PIN- 783349.
7:KORMAN ALI SHEIKH S/O- ALABOX ALI SHEIKH VILL.
- GURGURIPARA P.O.- BONDIHANA P.S.- FAKIRGAN DIST.- DHUBRI ASSAM PIN- 783349.
Advocate for the Petitioner : MR. H R KHAN Advocate for the Respondent : SC ELEMENTARY EDUCATIONR 1-3 Linked Case : WP(C) 852/2016 1:KORMAN ALI SHEIKH S/O ALABOX ALI SHEIKH VILL- GURGURIAPARA P.O. BONDIHANA P.S. FAKIRGAN DIST. DHUBRI ASSAM- PIN -783349 Page No.# 4/5 VERSUS 1:THE STATE OF ASSAM AND 5 ORS REP. BY ITS COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM EDUCATION ELEMENTARY DEPARTMENT DISPUR GUWAHATI-6.
2:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI -19.
3:THE DISTRICT ELEMENTARY EDUCATION OFFICER CUM MEMBER SECRETARY DIST. SCRUTINY COMMITTEE DHUBRI ASSAM.
4:THE MANAGING COMMITTEE GURGURIPARA ISLAMIA M.E. MADRASSA REP. BY ITS PRESIDENT VILL- SALMARA PART-IV P.O. BONDIHANA DIST. DHUBRI ASSAM PIN - 783349.
5:THE HEADMASTER CUM-SECRETARY GURGURIPARA ISLAMIA M.E. MADRASSA VILL- SALMARA PART-IV P.O. BONDIHANA DIST. DHBURI ASSAM PIN - 783349.
6:SHORIFUL ISLAM S/O LT. HAJI SUKUR ALI DEWANI VILL- PAMERALGA PT.I P.O. PADMERALGA P.S. FAKIRGANJ DIST. DHUBRI ASSAM PIN - 783349.
Advocate for the Petitioner : MR.H R KHAN Advocate for the Respondent : MS.N GOSWAMI R- 4and5 Page No.# 5/5 BEFORE HON'BLE MR.JUSTICE N. KOTISWAR SINGH order 26-09-2019 As the private respondents are not present, the matters stand adjourned for today.
It is made clear that if the private respondents do not appear on the next date also, the matters will be heard in their absence.
Accordingly, list the matters on 03.12.2019.
JUDGE Comparing Assistant