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[Cites 0, Cited by 0] [Section 11U] [Entire Act]

Union of India - Subsection

Section 11U(d) in Income Tax Rules, 1962

(d)"quoted shares or securities" in relation to share or securities means a share or security quoted on any recognized stock exchange with regularity from time to time, where the quotations of such shares or securities are based on current transaction made in the ordinary course of business;