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State of Assam - Section

Section 4 in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Rules, 1960

4.

On receipt of such lists, the Chief Forest Officer shall notify the owners of Private Forests and Law-Ri-Sumar to submit, by a date to be fixed the particulars in respect of forests owned by them together with a map of the areas, as prescribed in Appendix I and any other particulars as the Chief Forest Officer deems necessary.