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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(8)(c) in The M.P. Bhumi Vikas Rules, 1984

(c)development and redevelopment of any tract of land which includes division and sub-division into plots or various land uses within a colony.