Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Haryana - Subsection

Section 31(4) in The Haryana Clinical Establishments (Registration and Regulation) Act, 2014

(4)In the event of change of location of the clinical establishment, it shall get the necessary change incorporated in the registration certificate, in such manner alongwith such fee, as may be prescribed.