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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Andhra Pradesh - Subsection

Section 25(2)(d) in Andhra Pradesh (Agricultural Produce and Livestock) Markets Rules, 1969

(d)if he is employed as a paid legal practitioner on behalf of the market committee or as legal practitioner against the market committee or as an officer or servant under the Act.