Gauhati High Court
The Union Of India And 4 Ors vs Utsab Deb on 22 July, 2022
Author: R.M. Chhaya
Bench: R.M. Chhaya, Achintya Malla Bujor Barua
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GAHC010073492022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2831/2022
1: THE UNION OF INDIA AND 4 ORS.
REPRESENTED BY THE SECRETARY, DEFENCE RESEARCH AND
DEVELOPMENT ORGANIZATION, MINISTRY OF DEFENCE, DRDO
BHAWAN, RAJAJI MARG, NEW DELHI-110011
2: THE DIRECTOR DIRECTORATE OF PERSONNEL DEFENCE RESEARCH
AND DEVELOPMENT ORGANIZATION (DRDO) MINISTRY OF DEFENCE
ROOM NO. 218 SECOND FLOOR DRDO BHAWAN RAJAJI MARG NEW
DELHI-110011
3: THE DIRECTOR GENERAL (LIFE SCIENCE) DEVELOPMENT
ORGANIZATION MINISTRY OF DEFENCE DRDO BHAWAN RAJAJI MARG
NEW DELHI-110011
4: THE DIRECTOR DEFENCE RESEARCH LABORATORY
POST BAG NO. 02 TEZPUR ASSAM PIN-784001
5: THE DIRECTOR GENERAL HUMAN RESOURCES (HR)
DRDO BHAWAN DRDO HQRS RAJAJI MARG NEW DELHI-11001
VERSUS
UTSAB DEB
SCIENTIST D, DEFENCE RESEARCH LABORATORY,
POST BAG NO. 02, TEZPUR, ASSAM, PIN-784001
Advocate for the Petitioner : MR. B CHAKRAVARTY
Advocate for the Respondent : DR G J SHARMA
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-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. R.M. CHHAYA
HON'BLE MR. JUSTICE ACHINTYA MALLA BUJOR BARUA
ORDER
Date : 22-07-2022 (R.M. Chhaya, CJ.) Mr. B. Chakravarty, learned counsel for the petitioners, as a last chance, seeks time to file rejoinder to the affidavit-in-opposition filed by the respondent.
Time granted.
Send over to 17.08.2022.
JUDGE CHIEF JUSTICE Comparing Assistant