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[Cites 0, Cited by 0] [Section 67] [Entire Act]

Union of India - Subsection

Section 67(1) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(1)All Indian Naval Ships in commission when commanded by an executive officer, and when not wearing a flag or broad pendant, shall fly at the main masthead a pendant having a St. George's cross with blue Dharma Chakra superimposed at the centre, on a white field and in the part next to the mast with a white fly.