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Jharkhand High Court

Jharkhand State Electricity Board (Now ... vs Sri Sita Ram Pandey & Ors on 6 October, 2020

Author: Ravi Ranjan

Bench: Chief Justice, Sujit Narayan Prasad

         IN THE HIGH COURT OF JHARKHAND AT RANCHI
                      L. P. A. No. 721 of 2018

         Jharkhand State Electricity Board (now JUVNL).... Appellant
                                   Versus
         Sri Sita Ram Pandey & Ors          ....   ....   ....   Respondents
                                            ------

CORAM: HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE SUJIT NARAYAN PRASAD

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For the Appellant : Mr. Sachin Kumar, Advocate

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Oral Order 09 / Dated : 06.10.2020 Mr. Sachin Kumar, learned counsel appears and submits that the file is missing from his office and it may require reconstruction and as such, he needs some time for doing that.

As prayed, put up this matter on 3rd November, 2020.

(Dr. Ravi Ranjan, C.J.) (Sujit Narayan Prasad, J.) VK/AKT